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Raj Kumar And Others vs Bhagwan Das And Others
2017 Latest Caselaw 6907 ALL

Citation : 2017 Latest Caselaw 6907 ALL
Judgement Date : 15 November, 2017

Allahabad High Court
Raj Kumar And Others vs Bhagwan Das And Others on 15 November, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 885 of 2012
 

 
Appellant :- Raj Kumar And Others
 
Respondent :- Bhagwan Das And Others
 
Counsel for Appellant :- H.M.B. Sinha
 
Counsel for Respondent :- S.K. Chaturvedi,Arun Kumar Soni,C.K.Parekh,Karunakar Singh,Ray Sahab Yadava,S.K. Yadava,Sharad Malviya
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri S.K. Yadava, learned counsel for the respondents.

List after three weeks.

Order Date :- 15.11.2017

Gss

 

 

 
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