Nizamuddin And 2 Others vs Nagar Palika Parishad Syana And 2 ...
2017 Latest Caselaw 6903 ALL

Citation : 2017 Latest Caselaw 6903 ALL
Judgement Date : 15 November, 2017

Allahabad High Court

Nizamuddin And 2 Others vs Nagar Palika Parishad Syana And 2 ... on 15 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 254 of 2015
 

 
Appellant :- Nizamuddin And 2 Others
 
Respondent :- Nagar Palika Parishad Syana And 2 Others
 
Counsel for Appellant :- Muzzammil I. Qureshi
 
Counsel for Respondent :- Vipin Kumar
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Muzzammil I. Qureshi, learned counsel for the appellants.

List after three weeks.

Order Date :- 15.11.2017

Gss

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