Bhuteli And Another vs Husaini And 23 Others
2017 Latest Caselaw 6901 ALL

Citation : 2017 Latest Caselaw 6901 ALL
Judgement Date : 15 November, 2017

Allahabad High Court

Bhuteli And Another vs Husaini And 23 Others on 15 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 354 of 2017
 

 
Appellant :- Bhuteli And Another
 
Respondent :- Husaini And 23 Others
 
Counsel for Appellant :- Ramendra Asthana,Narendra Kumar Chaturvedi
 
Counsel for Respondent :- Arvind Kumar Yadav,Syed Wajid Ali
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellants prays for and is granted three weeks time to file rejoinder affidavit.

List thereafter.

Interim order, if any, is extended till the next date of listing.

Order Date :- 15.11.2017

Gss

Download the LatestLaws.com Mobile App