Mohd. Haneef vs State Of U.P. & 3 Others
2017 Latest Caselaw 6900 ALL

Citation : 2017 Latest Caselaw 6900 ALL
Judgement Date : 15 November, 2017

Allahabad High Court

Mohd. Haneef vs State Of U.P. & 3 Others on 15 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1143 of 2017
 

 
Appellant :- Mohd. Haneef
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Appellant :- Surendra Prasad Mishra
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellant prays for and is granted two weeks time to file the copy of the map annexed with plaint.

List thereafter.

Order Date :- 15.11.2017

Gss

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