Citation : 2017 Latest Caselaw 6897 ALL
Judgement Date : 15 November, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 37 Case :- FIRST APPEAL FROM ORDER No. - 800 of 1995 Appellant :- Smt. Shakuntla Gupta @ Smt. Bhagwati Devi & Others Respondent :- Prem Chandra Jain & Others Counsel for Appellant :- A.K.Ojha Hon'ble Amreshwar Pratap Sahi,J.
Hon'ble Saral Srivastava,J.
List in the next cause list, showing the name of Sri K.S. Amist as counsel for the respondent.
Order Date :- 15.11.2017
Ishan
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