Nand Gopal vs Moti Chandra And 7 Others
2017 Latest Caselaw 6892 ALL

Citation : 2017 Latest Caselaw 6892 ALL
Judgement Date : 15 November, 2017

Allahabad High Court

Nand Gopal vs Moti Chandra And 7 Others on 15 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 412 of 2017
 

 
Appellant :- Nand Gopal
 
Respondent :- Moti Chandra And 7 Others
 
Counsel for Appellant :- Brij Bhushan Prasad Shriv,Vinod Sinha
 
Counsel for Respondent :- A.R. Nadiwal,Dinesh.Kumar Yadav
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Brij Bhushan Prasad, learned counsel for the appellant.

List after four weeks.

Order Date :- 15.11.2017

Gss

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