Harmesh Kumar Ken vs State Of U.P. And Others
2017 Latest Caselaw 6877 ALL

Citation : 2017 Latest Caselaw 6877 ALL
Judgement Date : 14 November, 2017

Allahabad High Court

Harmesh Kumar Ken vs State Of U.P. And Others on 14 November, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 66467 of 2010
 

 
Petitioner :- Harmesh Kumar Ken
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- K. M. Misra
 
Counsel for Respondent :- C. S. C.,Amrish Sahai,Brijesh Kumar
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

Shri Amrish Sahai, learned counsel for the respondent prays for and is allowed four weeks' time to file the record of inquiry including inquiry report, statement of witnesses and other evidences and the reasoned order passed by the appellate authority, if any.

List this matter on 15.12.2017.

Order Date :- 14.11.2017

pks

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