Smt. Saroj Devi & Others vs National Insurance Co. Ltd. & ...
2017 Latest Caselaw 6876 ALL

Citation : 2017 Latest Caselaw 6876 ALL
Judgement Date : 14 November, 2017

Allahabad High Court

Smt. Saroj Devi & Others vs National Insurance Co. Ltd. & ... on 14 November, 2017

Bench: Amreshwar Pratap Sahi, Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1793 of 2009
 

 
Appellant :- Smt. Saroj Devi & Others
 
Respondent :- National Insurance Co. Ltd. & Another
 
Counsel for Appellant :- Braham Singh,A.C. Pandey,Susheel Kumar Tewari
 
Counsel for Respondent :- Manish Kumar Nigam
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Saral Srivastava,J.

List in the next cause list.

Order Date :- 14.11.2017

Ishan

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