Babu Ram Prajapati And Another vs Madan Chand And Others
2017 Latest Caselaw 6872 ALL

Citation : 2017 Latest Caselaw 6872 ALL
Judgement Date : 14 November, 2017

Allahabad High Court

Babu Ram Prajapati And Another vs Madan Chand And Others on 14 November, 2017

Bench: Amreshwar Pratap Sahi, Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- FIRST APPEAL FROM ORDER No. - 506 of 2010
 

 
Appellant :- Babu Ram Prajapati And Another
 
Respondent :- Madan Chand And Others
 
Counsel for Appellant :- Vidya Kant Shukla
 
Counsel for Respondent :- S.K. Mehrotra
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Saral Srivastava,J.

List in the next cause list to enable the learned counsel for the respondent-Insurance Company to send a reminder for receiving instructions.

Order Date :- 14.11.2017

Ishan

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