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Rameshwar Singh vs State Of U.P. & Others
2017 Latest Caselaw 6867 ALL

Citation : 2017 Latest Caselaw 6867 ALL
Judgement Date : 14 November, 2017

Allahabad High Court
Rameshwar Singh vs State Of U.P. & Others on 14 November, 2017
Bench: Bharati Sapru, Siddharth



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 69075 of 2009
 

 
Petitioner :- Rameshwar Singh
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Anil Tiwari
 
Counsel for Respondent :- C. S. C.,Harish Chandra Dwivedi,V.P.Vershney
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

Supplementary counter affidavit filed on 09.11.2017 may be traced out and bring on record.

Learned counsel for the petitioner prays for and is allowed two weeks' time to file rejoinder affidavit.

List thereafter.

Order Date :- 14.11.2017

pks

 

 

 
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