Suneel Kumar Bharti vs Smt. Suman Devi
2017 Latest Caselaw 6852 ALL

Citation : 2017 Latest Caselaw 6852 ALL
Judgement Date : 14 November, 2017

Allahabad High Court

Suneel Kumar Bharti vs Smt. Suman Devi on 14 November, 2017

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 13 of 2013
 

 
Appellant :- Suneel Kumar Bharti
 
Respondent :- Smt. Suman Devi
 
Counsel for Appellant :- Alok Kumar Srivastava
 

 
Hon'ble Mahendra Dayal,J.

As prayed by learned counsel for appellant, list in the next cause list.

Order Date :- 14.11.2017

psd

Download the LatestLaws.com Mobile App