National Insurance Company ... vs Chandra Kumar Pandey And Ors.
2017 Latest Caselaw 6840 ALL

Citation : 2017 Latest Caselaw 6840 ALL
Judgement Date : 14 November, 2017

Allahabad High Court

National Insurance Company ... vs Chandra Kumar Pandey And Ors. on 14 November, 2017

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL FROM ORDER No. - 444 of 2013
 

 
Appellant :- National Insurance Company Ltd.Throu Its Astt Manager
 
Respondent :- Chandra Kumar Pandey And Ors.
 
Counsel for Appellant :- S.C.Gulati
 
Counsel for Respondent :- Bahar Ali,Rajendra Jaiswal
 

 
Hon'ble Mahendra Dayal,J.

List after 21.11.2017 as Sri S. C. Gulati, learned counsel for appellant is on sanctioned leave.

Order Date :- 14.11.2017

psd

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