Rajkamal Goyal vs State Of U P Thru. C.B.I./A.C.B., ...
2017 Latest Caselaw 6838 ALL

Citation : 2017 Latest Caselaw 6838 ALL
Judgement Date : 14 November, 2017

Allahabad High Court

Rajkamal Goyal vs State Of U P Thru. C.B.I./A.C.B., ... on 14 November, 2017

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 18
 

 
Case :- CRIMINAL REVISION No. - 428 of 2017
 

 
Revisionist :- Rajkamal Goyal
 
Opposite Party :- State Of U P Thru. C.B.I./A.C.B., Lucknow
 
Counsel for Revisionist :- Mrs.Suniti Sachan,Ashish Raman Mishra,Aviral Singh
 
Counsel for Opposite Party :- Bireshwar Nath
 

 
Hon'ble Mahendra Dayal,J.

As prayed by learned counsel for revisionist, list in the next cause list.

Order Date :- 14.11.2017

psd

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