Citation : 2017 Latest Caselaw 6837 ALL
Judgement Date : 14 November, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 18 Case :- FIRST APPEAL FROM ORDER No. - 171 of 2015 Appellant :- National Insurance Co. Ltd.Throu Its Regional Manager Respondent :- Ravindra Bahadur Singh And Ors. Counsel for Appellant :- Ravindra Pratap Singh Counsel for Respondent :- B.C.Singh Hon'ble Mahendra Dayal,J.
Summon the lower court record for which requisite fee shall be paid by the learned counsel for appellant within a week.
The office shall proceed to direct the concerned court to transmit the record as early as possible.
List immediately after the receipt of lower court record.
Order Date :- 14.11.2017
psd
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