Shera Singh @ Sher Bahadur Singh ... vs State Of U.P.
2017 Latest Caselaw 6835 ALL

Citation : 2017 Latest Caselaw 6835 ALL
Judgement Date : 14 November, 2017

Allahabad High Court

Shera Singh @ Sher Bahadur Singh ... vs State Of U.P. on 14 November, 2017

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 18
 

 
Case :- BAIL No. - 8837 of 2017
 

 
Applicant :- Shera Singh @ Sher Bahadur Singh (Third Bail )
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ram Naresh Yadav
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mahendra Dayal,J.

Sri Arun Sinha, Advocate has filed his vakalatnama on behalf of complainant and has made request for filing counter affidavit. He is allowed two weeks time to file counter affidavit.

List thereafter showing the name of Sri Arun Sinha as counsel for complainant.

Order Date :- 14.11.2017

psd

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