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Ramshankar Shakya (Second Bail) vs State Of U.P.
2017 Latest Caselaw 6834 ALL

Citation : 2017 Latest Caselaw 6834 ALL
Judgement Date : 14 November, 2017

Allahabad High Court
Ramshankar Shakya (Second Bail) vs State Of U.P. on 14 November, 2017
Bench: Mahendra Dayal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 18
 

 
Case :- BAIL No. - 218 of 2017
 

 
Applicant :- Ramshankar Shakya (Second Bail)
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ram Naresh Yadav,2,Ambika Prasad,Archana Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mahendra Dayal,J.

As prayed by learned counsel for appellant, list in next cause list.

Order Date :- 14.11.2017

psd

 

 

 
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