Mahesh vs State Of U.P.
2017 Latest Caselaw 6833 ALL

Citation : 2017 Latest Caselaw 6833 ALL
Judgement Date : 14 November, 2017

Allahabad High Court

Mahesh vs State Of U.P. on 14 November, 2017

Bench: Amreshwar Pratap Sahi, Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- CRIMINAL APPEAL No. - 1798 of 2015
 

 
Appellant :- Mahesh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- V.P. Gupta,Hemendra Pratap Singh
 
Counsel for Respondent :- Govt.Advocate,Bhupesh Pratap Singh,Bhuvnesh Kumar Singh
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Saral Srivastava,J.

The case is passed over on the request of the learned counsel for the applicant.

Order Date :- 14.11.2017

Ishan

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