Dhani Ram vs Jitendra Singh & Another
2017 Latest Caselaw 6832 ALL

Citation : 2017 Latest Caselaw 6832 ALL
Judgement Date : 14 November, 2017

Allahabad High Court

Dhani Ram vs Jitendra Singh & Another on 14 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1137 of 2017
 

 
Appellant :- Dhani Ram
 
Respondent :- Jitendra Singh & Another
 
Counsel for Appellant :- Rishi Kant Rai,Brajesh Nath Rai
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellant, list in the next cause list.

Order Date :- 14.11.2017

Gss

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