Shiv Kumar Singh vs Union Of India Through Its ...
2017 Latest Caselaw 6830 ALL

Citation : 2017 Latest Caselaw 6830 ALL
Judgement Date : 14 November, 2017

Allahabad High Court

Shiv Kumar Singh vs Union Of India Through Its ... on 14 November, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 74723 of 2010
 

 
Petitioner :- Shiv Kumar Singh
 
Respondent :- Union Of India Through Its Secretary And Others
 
Counsel for Petitioner :- Indra Raj Singh,P. Upadhaya
 
Counsel for Respondent :- A.S.G.I.,G. Baghel,N.K. Mishra,Ram Gopal Tripathi,S.C.
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

Rejoinder affidavit filed today is taken on record.

List in the next cause list.

Order Date :- 14.11.2017

pks

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