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Smt. Indu Singh vs State Of U.P. And 3 Others
2017 Latest Caselaw 6828 ALL

Citation : 2017 Latest Caselaw 6828 ALL
Judgement Date : 14 November, 2017

Allahabad High Court
Smt. Indu Singh vs State Of U.P. And 3 Others on 14 November, 2017
Bench: Bharati Sapru, Siddharth



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 49917 of 2017
 

 
Petitioner :- Smt. Indu Singh
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Ram Dulare Singh,Prem Prakash Singh
 
Counsel for Respondent :- C.S.C.,Ajit Singh,Chandan Agarwal
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

Affidavit filed today is taken on record.

List in the next cause list.

Interim order, if any, to continue till then.

Order Date :- 14.11.2017

pks

 

 

 
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