Citation : 2017 Latest Caselaw 6826 ALL
Judgement Date : 14 November, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 37 Case :- SPECIAL APPEAL DEFECTIVE No. - 1074 of 2013 Appellant :- Mahendra Singh Respondent :- State Of U.P. Thru' Secry. And 4 Others Counsel for Appellant :- I.P. Singh,Sunita Chauhan Counsel for Respondent :- C.S.C. Hon'ble Amreshwar Pratap Sahi,J.
Hon'ble Saral Srivastava,J.
Sri C.B. Singh, states that he has filed his power on behalf of the appellant in the office, the same is not on record.
The appeal may be listed in the next cause list showing the name of Sri C.B. Singh as counsel for the appellant.
Order Date :- 14.11.2017
Ishan
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