Rakesh Chandra And Anr. vs Satya Pal Shukla
2017 Latest Caselaw 6824 ALL

Citation : 2017 Latest Caselaw 6824 ALL
Judgement Date : 14 November, 2017

Allahabad High Court

Rakesh Chandra And Anr. vs Satya Pal Shukla on 14 November, 2017

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 18
 

 
Case :- S.C.C. REVISION No. - 98 of 2017
 

 
Revisionist :- Rakesh Chandra And Anr.
 
Opposite Party :- Satya Pal Shukla
 
Counsel for Revisionist :- Sushil Kumar Rastogi
 
Counsel for Opposite Party :- Manu Kumar Srivastava
 

 
Hon'ble Mahendra Dayal,J.

Notice sufficiently served on the sole opposite party, but no one has appeared.

Summon the lower court record for which requisite fee shall be paid by the revisionist within a week.

The office shall direct the concerned court to transmit the record to this Court as early as possible.

List in first week of December, 2917.

Order Date :- 14.11.2017

psd

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