Union Of India Thru. Gen. Manager ... vs Budhu Ram
2017 Latest Caselaw 6822 ALL

Citation : 2017 Latest Caselaw 6822 ALL
Judgement Date : 14 November, 2017

Allahabad High Court

Union Of India Thru. Gen. Manager ... vs Budhu Ram on 14 November, 2017

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 47 of 2017
 

 
Appellant :- Union Of India Thru. Gen. Manager Northern Railway,New Delhi
 
Respondent :- Budhu Ram
 
Counsel for Appellant :- Pankaj Srivastava
 

 
Hon'ble Mahendra Dayal,J.

Passed over on the illness slip of Sri Pankaj Srivastava, learned counsel for appellant.

List again.

Order Date :- 14.11.2017

psd

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