The Oriental Insurance Co. Ltd. ... vs Raghubir And Others
2017 Latest Caselaw 6821 ALL

Citation : 2017 Latest Caselaw 6821 ALL
Judgement Date : 14 November, 2017

Allahabad High Court

The Oriental Insurance Co. Ltd. ... vs Raghubir And Others on 14 November, 2017

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL FROM ORDER No. - 283 of 1999
 

 
Appellant :- The Oriental Insurance Co. Ltd. Unnao
 
Respondent :- Raghubir And Others
 
Counsel for Appellant :- Anil Srivastava
 
Counsel for Respondent :- Anil Mishra
 

 
Hon'ble Mahendra Dayal,J.

Sri Anil Srivastava, larned counsel for appellant is reported to be out of station.

List again.

Order Date :- 14.11.2017

psd

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