Hari Shankar Tiwari And Anr. vs Chandra Dutt Tiwari And 8 Ors.
2017 Latest Caselaw 6820 ALL

Citation : 2017 Latest Caselaw 6820 ALL
Judgement Date : 14 November, 2017

Allahabad High Court

Hari Shankar Tiwari And Anr. vs Chandra Dutt Tiwari And 8 Ors. on 14 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1020 of 2017
 

 
Appellant :- Hari Shankar Tiwari And Anr.
 
Respondent :- Chandra Dutt Tiwari And 8 Ors.
 
Counsel for Appellant :- Arvind Srivastava
 
Counsel for Respondent :- Lokesh Kumar Dwivedi
 

 
Hon'ble Bachchoo Lal,J.

Supplementary affidavit filed on behalf of appellants be taken on record.

At the request of learned counsel for the respondents, list after two weeks.

Order Date :- 14.11.2017

Gss

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