Jagpata And Ors. vs Mani Ram And Another
2017 Latest Caselaw 6818 ALL

Citation : 2017 Latest Caselaw 6818 ALL
Judgement Date : 14 November, 2017

Allahabad High Court

Jagpata And Ors. vs Mani Ram And Another on 14 November, 2017

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 398 of 2015
 

 
Appellant :- Jagpata And Ors.
 
Respondent :- Mani Ram And Another
 
Counsel for Appellant :- Fateh Bahadur Singh
 

 
Hon'ble Mahendra Dayal,J.

C.M. Application No. 115942 of 2017

List with record in next cause list.

Order Date :- 14.11.2017

psd

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