Kaushal Kishore And Others. vs Ram Lakhan & Others
2017 Latest Caselaw 6817 ALL

Citation : 2017 Latest Caselaw 6817 ALL
Judgement Date : 14 November, 2017

Allahabad High Court

Kaushal Kishore And Others. vs Ram Lakhan & Others on 14 November, 2017

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL FROM ORDER No. - 86 of 1995
 

 
Appellant :- Kaushal Kishore And Others.
 
Respondent :- Ram Lakhan & Others
 
Counsel for Appellant :- H.S.Sahai,R.N.Srivastava
 
Counsel for Respondent :- A.K.Verma,Avadhesh Kumar Singh,D.C.Mukherjee,R.N.Srivastava,V.B.Verma
 

 
Hon'ble Mahendra Dayal,J.

Delay in filing steps condoned.

Steps taken on record.

Office to proceed.

List after service of notice.

Order Date :- 14.11.2017

psd

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