United India Insurance Company ... vs Smt.Shiv Pati Devi And Others
2017 Latest Caselaw 6816 ALL

Citation : 2017 Latest Caselaw 6816 ALL
Judgement Date : 14 November, 2017

Allahabad High Court

United India Insurance Company ... vs Smt.Shiv Pati Devi And Others on 14 November, 2017

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL FROM ORDER No. - 145 of 2007
 

 
Appellant :- United India Insurance Company Ltd. Lucknow Through D.M.
 
Respondent :- Smt.Shiv Pati Devi And Others
 
Counsel for Appellant :- Tarun Kumar Misra
 
Counsel for Respondent :- Lalji Prasad Shukla - Ii
 

 
Hon'ble Mahendra Dayal,J.

As prayed by learned counsel for appellant, list in the next cause list.

Order Date :- 14.11.2017

psd

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