Chola Mandalam Ms General ... vs Taj Mohammad And Ors.
2017 Latest Caselaw 6815 ALL

Citation : 2017 Latest Caselaw 6815 ALL
Judgement Date : 14 November, 2017

Allahabad High Court

Chola Mandalam Ms General ... vs Taj Mohammad And Ors. on 14 November, 2017

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL FROM ORDER No. - 422 of 2014
 

 
Appellant :- Chola Mandalam Ms General Insurance Company Ltd. Lko.Thro.
 
Respondent :- Taj Mohammad And Ors.
 
Counsel for Appellant :- Tarun Kumar Misra
 
Counsel for Respondent :- Rajendra Jaiswal,Rajiu Raman Srivastava
 

 
Hon'ble Mahendra Dayal,J.

Put up on 15.11.2017 along with F.A.F.O. No. 493 of 2014.

Order Date :- 14.11.2017

psd

Download the LatestLaws.com Mobile App