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Bahau And Another vs Ramdeen And Ors.
2017 Latest Caselaw 6814 ALL

Citation : 2017 Latest Caselaw 6814 ALL
Judgement Date : 14 November, 2017

Allahabad High Court
Bahau And Another vs Ramdeen And Ors. on 14 November, 2017
Bench: Mahendra Dayal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL FROM ORDER No. - 217 of 2015
 

 
Appellant :- Bahau And Another
 
Respondent :- Ramdeen And Ors.
 
Counsel for Appellant :- Mukesh Singh,Shashank Singh
 
Counsel for Respondent :- Krishna Nand Shukla,Waquar Hashim
 

 
Hon'ble Mahendra Dayal,J.

Passed over on the illness slip of Sri Jai Shanker Shukla, learned counsel for appellants.

List again.

Order Date :- 14.11.2017

psd

 

 

 
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