Ram Autar Dwivedi vs The Oriental Insurance Company ...
2017 Latest Caselaw 6813 ALL

Citation : 2017 Latest Caselaw 6813 ALL
Judgement Date : 14 November, 2017

Allahabad High Court

Ram Autar Dwivedi vs The Oriental Insurance Company ... on 14 November, 2017

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL FROM ORDER No. - 152 of 2006
 

 
Appellant :- Ram Autar Dwivedi
 
Respondent :- The Oriental Insurance Company Ltd.Through Branch Manager
 
Counsel for Appellant :- Piyush Ku Singh,Ashok Bajpai
 
Counsel for Respondent :- Ashish Kumar Srivastava
 

 
Hon'ble Mahendra Dayal,J.

Passed over on the illness slip of Sri Ashok Bajpai, learned counsel for appellant.

List again.

Order Date :- 14.11.2017

psd

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