Krishna Narain Chaubey vs M/S. Bhavya Dwellings Private ...
2017 Latest Caselaw 6812 ALL

Citation : 2017 Latest Caselaw 6812 ALL
Judgement Date : 14 November, 2017

Allahabad High Court

Krishna Narain Chaubey vs M/S. Bhavya Dwellings Private ... on 14 November, 2017

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL FROM ORDER No. - 44 of 2007
 

 
Appellant :- Krishna Narain Chaubey
 
Respondent :- M/S. Bhavya Dwellings Private Limited Lucknow And Others
 
Counsel for Appellant :- Subhash Vidyarthi,Rakesh Pandey
 
Counsel for Respondent :- Vishal Varshne,A P Simgh,B.K.Saxena,Jaspreet Singh
 

 
Hon'ble Mahendra Dayal,J.

List after 05.12.2017 as Sri Rakesh Pandey, learned counsel for appellant is on sanctioned leave.

Order Date :- 14.11.2017

psd

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