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The National Insurance Co. Ltd. ... vs Dal Bahadur Singh And Ors.
2017 Latest Caselaw 6811 ALL

Citation : 2017 Latest Caselaw 6811 ALL
Judgement Date : 14 November, 2017

Allahabad High Court
The National Insurance Co. Ltd. ... vs Dal Bahadur Singh And Ors. on 14 November, 2017
Bench: Mahendra Dayal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL FROM ORDER No. - 225 of 2014
 

 
Appellant :- The National Insurance Co. Ltd. Throu Its Branch Manager
 
Respondent :- Dal Bahadur Singh And Ors.
 
Counsel for Appellant :- Anil Srivastava
 
Counsel for Respondent :- Dharmendra Kumar Trivedi,Uma Kant Gupta
 

 
Hon'ble Mahendra Dayal,J.

Passed over on the illness slip of Sri Uma Kant Gupta, learned counsel for respondent.

List again.

Order Date :- 14.11.2017

psd

 

 

 
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