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Anjum Khan ( Second Bail ) vs State Of U.P.
2017 Latest Caselaw 6810 ALL

Citation : 2017 Latest Caselaw 6810 ALL
Judgement Date : 14 November, 2017

Allahabad High Court
Anjum Khan ( Second Bail ) vs State Of U.P. on 14 November, 2017
Bench: Mahendra Dayal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 18
 

 
Case :- BAIL No. - 8805 of 2017
 

 
Applicant :- Anjum Khan ( Second Bail )
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Anil Kumar Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mahendra Dayal,J.

Sri Shantanu Mishra and Shaista Parveen have appeared and filed  Vakalatnama on behalf of complainant, which is taken on record.

On their request, two weeks time is granted for filing counter affidavit.

List thereafter showing the names of Sri Shantanu Mishra and Shaista Parveen as counsel for complainant.

Order Date :- 14.11.2017

psd

 

 

 
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