Raghuvendra Singh Chauhan & 4 ... vs State Of U.P. & Another
2017 Latest Caselaw 6809 ALL

Citation : 2017 Latest Caselaw 6809 ALL
Judgement Date : 14 November, 2017

Allahabad High Court

Raghuvendra Singh Chauhan & 4 ... vs State Of U.P. & Another on 14 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 
Cr. Misc. Time Extension Application No. 338322 of 2017
 
IN
 

 
Case :- APPLICATION U/S 482 No. - 28605 of 2017
 

 
Applicant :- Raghuvendra Singh Chauhan & 4 Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Deepak Kumar Tripathi
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the applicants and perused the record.

The applicants are granted further one week's time from today to deposit the amount before mediation centre, as per order dated 1.9.2017 passed by this court.

The time extension application is disposed of.

Order Date :- 14.11.2017

Gss

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