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Nagar Palika Parishad Deoria vs State Of U.P. And Others
2017 Latest Caselaw 6796 ALL

Citation : 2017 Latest Caselaw 6796 ALL
Judgement Date : 13 November, 2017

Allahabad High Court
Nagar Palika Parishad Deoria vs State Of U.P. And Others on 13 November, 2017
Bench: Amreshwar Pratap Sahi, Saral Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- WRIT - C No. - 47950 of 2008
 

 
Petitioner :- Nagar Palika Parishad Deoria
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Aalok Kumar Srivastava,Ashok Kumar Srivastava
 
Counsel for Respondent :- C.S.C.,H.P. Dube,Mahtab Ahmad
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Saral Srivastava,J.

Learned counsel for the petitioner submits that for the Power Corporation Sri Kapil Dev Rathore appears in this case.

Let it be listed in the next cause list, along with the name of Sri Kapil Dev Rathore as counsel for the respondent.

The interim order passed earlier shall continue till the next date of listing.

Order Date :- 13.11.2017

Ishan

 

 

 
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