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M/S Amar Stone Works Thru Partner ... vs Debts Recovery Appellate ...
2017 Latest Caselaw 6793 ALL

Citation : 2017 Latest Caselaw 6793 ALL
Judgement Date : 13 November, 2017

Allahabad High Court
M/S Amar Stone Works Thru Partner ... vs Debts Recovery Appellate ... on 13 November, 2017
Bench: Bharati Sapru, Siddharth



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 53441 of 2017
 

 
Petitioner :- M/S Amar Stone Works Thru Partner And Another
 
Respondent :- Debts Recovery Appellate Tribunal And 3 Others
 
Counsel for Petitioner :- Sanjay Kumar Gupta
 
Counsel for Respondent :- R.V. Pandey
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

Put up as a fresh before a Bench of which one of us ( Siddharth, J.) is not a member after obtaining nomination from Hon'ble the Chief Justice.

Office is directed to place the file before Hon'ble the Chief Justice today itself for nomination/necessary orders.

Order Date :- 13.11.2017

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