Ashaq Ali vs State Of U.P. And 3 Others
2017 Latest Caselaw 6792 ALL

Citation : 2017 Latest Caselaw 6792 ALL
Judgement Date : 13 November, 2017

Allahabad High Court

Ashaq Ali vs State Of U.P. And 3 Others on 13 November, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 53435 of 2017
 

 
Petitioner :- Ashaq Ali
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Rakesh Kumar Verma
 
Counsel for Respondent :- C.S.C.,Sanjiv Singh
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

Put up as fresh on 16.11.2017 in order to enable the learned counsel for the petitioner to take instruction in the matter.

Order Date :- 13.11.2017

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