Kishan Swarup Sharma vs Allahabad Bank And Others
2017 Latest Caselaw 6786 ALL

Citation : 2017 Latest Caselaw 6786 ALL
Judgement Date : 13 November, 2017

Allahabad High Court

Kishan Swarup Sharma vs Allahabad Bank And Others on 13 November, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 59680 of 2007
 

 
Petitioner :- Kishan Swarup Sharma
 
Respondent :- Allahabad Bank And Others
 
Counsel for Petitioner :- Manoj Kumar (Sharma),Namit Kumar Sharma
 
Counsel for Respondent :- T. Varma,J.S.Pandey
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

Supplementary rejoinder affidavit filed today is taken on record.

Learned counsel for the respondent has brought the draft in the Court today. The same may be accepted by the High Court Legal Services Committee, Allahabad today itself.

List in the next cause list.

Order Date :- 13.11.2017

pks

Download the LatestLaws.com Mobile App