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Vidyadhar & 10 Others vs Anand Kumar Rajput & 5 Others
2017 Latest Caselaw 6780 ALL

Citation : 2017 Latest Caselaw 6780 ALL
Judgement Date : 13 November, 2017

Allahabad High Court
Vidyadhar & 10 Others vs Anand Kumar Rajput & 5 Others on 13 November, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1131 of 2017
 

 
Appellant :- Vidyadhar & 10 Others
 
Respondent :- Anand Kumar Rajput & 5 Others
 
Counsel for Appellant :- Mohammad Khalid
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellants prays for and is granted one week's time to file a supplementary affidavit annexing certain documents. 

List on 22.11.2017.

Order Date :- 13.11.2017

Gss

 

 

 
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