Citation : 2017 Latest Caselaw 6777 ALL
Judgement Date : 13 November, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 1 Case :- SECOND APPEAL No. - 1127 of 2017 Appellant :- Ali Mohammad & Another Respondent :- Sattar & Another Counsel for Appellant :- Rafiuddin Ansari Hon'ble Bachchoo Lal,J.
At the request of learned counsel for the appellants, list after one month.
Order Date :- 13.11.2017
Gss
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