Ram Nath And Others vs Sahab Lal And Another
2017 Latest Caselaw 6775 ALL

Citation : 2017 Latest Caselaw 6775 ALL
Judgement Date : 13 November, 2017

Allahabad High Court

Ram Nath And Others vs Sahab Lal And Another on 13 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1120 of 2011
 

 
Appellant :- Ram Nath And Others
 
Respondent :- Sahab Lal And Another
 
Counsel for Appellant :- Jai Raj Singh Tomar,Kavita Tomar
 
Counsel for Respondent :- Krishna Kumar Srivastava
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellants states that the matter has been settled in between the parties. He prays for and is granted two weeks time to file compromise.

List thereafter.

Order Date :- 13.11.2017

Gss

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