National Insurance Co. ... vs Smt. Sheelu Shukla & 2 Others
2017 Latest Caselaw 6770 ALL

Citation : 2017 Latest Caselaw 6770 ALL
Judgement Date : 13 November, 2017

Allahabad High Court

National Insurance Co. ... vs Smt. Sheelu Shukla & 2 Others on 13 November, 2017

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL FROM ORDER No. - 547 of 2015
 

 
Appellant :- National Insurance Co. Ltd.,Lucknow Thru. The Manager
 
Respondent :- Smt. Sheelu Shukla & 2 Others
 
Counsel for Appellant :- U.P.S. Kushwaha
 

 
Hon'ble Mahendra Dayal,J.

As prayed by learned counsel for petitioner, list in the next cause list.

Order Date :- 13.11.2017

psd

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