Citation : 2017 Latest Caselaw 6768 ALL
Judgement Date : 13 November, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 1 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 3026 of 2016 Applicant :- Ashwani Singh @ Monu Singh Opposite Party :- State Of U.P. Counsel for Applicant :- Ajay Srivastava Counsel for Opposite Party :- G.A. Hon'ble Bachchoo Lal,J.
Passed over on the illness slip of Sri Ajay Srivastava, learned counsel for the applicant.
List in the next cause list.
Order Date :- 13.11.2017
Gss
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