Zahid Kabadi vs State Of U.P.
2017 Latest Caselaw 6766 ALL

Citation : 2017 Latest Caselaw 6766 ALL
Judgement Date : 13 November, 2017

Allahabad High Court

Zahid Kabadi vs State Of U.P. on 13 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- APPLICATION U/S 482 No. - 30802 of 2017
 

 
Applicant :- Zahid Kabadi
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- U.C. Chaturvedi
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

A perusal of record shows that applicant has moved a correction application on 6.11.2017 but no number is allotted to it. Office is directed to allot the number of the correction application.

List on 21.11.2017.

Order Date :- 13.11.2017

Gss

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