Israr Ahmad vs State Of U.P. And 3 Others
2017 Latest Caselaw 6764 ALL

Citation : 2017 Latest Caselaw 6764 ALL
Judgement Date : 13 November, 2017

Allahabad High Court

Israr Ahmad vs State Of U.P. And 3 Others on 13 November, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 53419 of 2017
 

 
Petitioner :- Israr Ahmad
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Dhirendra Kumar Srivastav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

Put up tomorrow i.e. 14.11.2017 as fresh.

Learned counsel for the petitioner shall give notice to the learned counsel for the power of corporation that the matter will be taken up tomorrow as fresh.

Order Date :- 13.11.2017

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