New India Assurance Co. Ltd. vs Ram Kishore And Others
2017 Latest Caselaw 6755 ALL

Citation : 2017 Latest Caselaw 6755 ALL
Judgement Date : 13 November, 2017

Allahabad High Court

New India Assurance Co. Ltd. vs Ram Kishore And Others on 13 November, 2017

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL FROM ORDER No. - 388 of 1999
 

 
Appellant :- New India Assurance Co. Ltd.
 
Respondent :- Ram Kishore And Others
 
Counsel for Appellant :- Ashok Mehrotra,Jitendra Narain Mishra
 
Counsel for Respondent :- Ram Raj,A.K.Joshi,Rajendra Jaisawal
 

 
Hon'ble Mahendra Dayal,J.

Passed over on the illness slip of Sri Rajendra Jaiswal, learned counsel for resondent.

List again.

Order Date :- 13.11.2017

psd

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