Avneesh Kumar & Another vs State Of U.P. Thru' Rural Engg. ...
2017 Latest Caselaw 6745 ALL

Citation : 2017 Latest Caselaw 6745 ALL
Judgement Date : 13 November, 2017

Allahabad High Court

Avneesh Kumar & Another vs State Of U.P. Thru' Rural Engg. ... on 13 November, 2017

Bench: Amreshwar Pratap Sahi, Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- SPECIAL APPEAL No. - 1203 of 2008
 

 
Appellant :- Avneesh Kumar & Another
 
Respondent :- State Of U.P. Thru' Rural Engg. Services Deptt. & Others
 
Counsel for Appellant :- B.P. Srivastava,Namit Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Saral Srivastava,J.

A supplementary affidavit has been filed today contending that a similarly placed person has been extended the benefits as claim by the appellant herein by the respondents themselves. Learned Standing Counsel prays for and is granted three weeks' time to file a response to this supplementary affidavit.

List immediately thereafter.

Order Date :- 13.11.2017

Ishan

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