Prem Shankar And Another vs State Of U.P.
2017 Latest Caselaw 6744 ALL

Citation : 2017 Latest Caselaw 6744 ALL
Judgement Date : 13 November, 2017

Allahabad High Court

Prem Shankar And Another vs State Of U.P. on 13 November, 2017

Bench: Amreshwar Pratap Sahi, Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- CRIMINAL APPEAL No. - 682 of 2013
 

 
Appellant :- Prem Shankar And Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Mohan Lal Singh,G.R.S. Pal,S.K.Gour Hari
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Saral Srivastava,J.

List after three weeks, on the request of Sri S.K. Gour Hari, learned counsel for the appellants.

Order Date :- 13.11.2017

Ishan

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