Shiv Mangal Shukla vs Union Of India And Others
2017 Latest Caselaw 6718 ALL

Citation : 2017 Latest Caselaw 6718 ALL
Judgement Date : 10 November, 2017

Allahabad High Court

Shiv Mangal Shukla vs Union Of India And Others on 10 November, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 20351 of 2011
 

 
Petitioner :- Shiv Mangal Shukla
 
Respondent :- Union Of India And Others
 
Counsel for Petitioner :- Vikas Budhwar
 
Counsel for Respondent :- Govind Saran,Krishna Kant,Tarun Varma
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

List in the next cause list.

Shri Vikas Budhwar, learned counsel for the petitioner may contact the office of A.S.G.I to find out to which counsel this file has been allotted. He may give notice in writing that the matter will be taken up in the next cause list.

Order Date :- 10.11.2017

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